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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(1)(f) in The Inland Vessels Act, 2021

(f)claims for the loss of life or personal injury to passengers of such vessel brought by or on behalf of any person-
(i)under the contract of passenger carriage; or
(ii)who, with the consent of the carrier, is accompanying a vessel for live animals which are covered by a contract for the carriage of goods, carried in such vessel.