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Delhi High Court - Orders

Shiningkart Ecommerce Pvt Ltd vs Delhivery Pvt. Ltd on 16 September, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~3
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     ARB.P. 509/2022 & I.A. 15194/2022
                                    SHININGKART ECOMMERCE PVT LTD
                                                                                    ..... Petitioner
                                                    Through: Mr. Anand Mishra, Adv.

                                                        versus

                                    DELHIVERY PVT. LTD.
                                                                                         ..... Respondent
                                                        Through:     Mr. Aditya Trehan, Mr. Vinit Trehan
                                                                     and Mr. Kunwar Karan, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                 ORDER

% 16.09.2022 I.A. 15194/2022 This is an application seeking condonation of delay in filing reply. For the reasons stated in the application, the delay is condoned.

Reply is taken on record. Rejoinder thereto be filed within four weeks thereafter.

List on January 13, 2023.

V. KAMESWAR RAO, J.

SEPTEMBER 16, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:17.09.2022 11:37:26