Delhi High Court - Orders
Shiningkart Ecommerce Pvt Ltd vs Delhivery Pvt. Ltd on 16 September, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 509/2022 & I.A. 15194/2022
SHININGKART ECOMMERCE PVT LTD
..... Petitioner
Through: Mr. Anand Mishra, Adv.
versus
DELHIVERY PVT. LTD.
..... Respondent
Through: Mr. Aditya Trehan, Mr. Vinit Trehan
and Mr. Kunwar Karan, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 16.09.2022 I.A. 15194/2022 This is an application seeking condonation of delay in filing reply. For the reasons stated in the application, the delay is condoned.
Reply is taken on record. Rejoinder thereto be filed within four weeks thereafter.
List on January 13, 2023.
V. KAMESWAR RAO, J.
SEPTEMBER 16, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:17.09.2022 11:37:26