Section 3(1) in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007
(1)The composition of following Authorities shall be notified by Government from time to time for a period of 3 (three) years: -(a)A.P. Allopathic Private Medical Care Establishment Registering Authority (APMCERA)(b)State Level Advisory Committees (SLAC)(c)District Level Advisory Committees (DLAC)(d)State Level Appellate Board (SLAB)(e)District Registering Authority (DRA)
