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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Mizoram - Subsection

Section 55(4) in Mizoram Cooperative Societies Act, 2006

(4)Whereas the existing management committee if, for on reason or the other, failed to conduct the election to constitute the new management committee as per law, the tenure of such management committee shall automatically come to an e d on the expiry of its full term and in such cases the Registrar shall hold the election within a period of sixty days from the due date of election and during the intervening period, the Chief Executive may be authorized to discharge the functions of management committee to the extent necessary to continue the normal business of cooperative.