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State of Odisha - Section

Section 8 in The Orissa Industrial Infrastructure Development Corporation Rules, 1981

8. Reimbursement of medical expenses.

- The Managing Director shall be entitled to reimburse the cost of medical expenses to the same extent as any other officer is entitled as per the Medical Benefit Rules framed by the Corporation from time to time :Provided that where the Managing Director is a Government servant on deputation he shall have the option to be governed by either the said regulations of the Corporation or the rules of the Government.