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[Cites 0, Cited by 0] [Section 244(1)] [Section 244] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 244(1)(e) in Jammu and Kashmir Municipal Corporation Act, 2000

(e)to repair, remove, construct, reconstruct, or make any addition to or structural alteration in any portion of a building abutting on a street which stands within the regular line of such street :