Punjab-Haryana High Court
Shiv Singh & Others vs Union Of India & Others on 17 May, 2017
Author: Surya Kant
Bench: Surya Kant
HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
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CWP No.2910 of 2017 (O&M)
Date of Decision: 17.05.2017
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Shiv Singh & Ors. ... Petitioners
VS.
UOI & Ors. ... Respondents
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CORAM: HON'BLE MR.JUSTICE SURYA KANT
HON'BLE MR.JUSTICE SUDIP AHLUWALIA
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Present: Mr. RK Malik, Senior Advocate with
Mr. Bhupinder Malik, Advocate;
Mrs. Anu Chatrath Kapur, Senior Advocate with
Ms. Alka Chatrath, Advocate;
Mr. Parveen Chauhan, Advocate;
Mr. Chanderhas Yadav, Advocate;
Mr. Sandeep Kumar Goyat, Advocate;
Mr. Jagjeet Beniwal, Advocate;
Mr. Surender Pal, Advocate;
Mr. PS Dhaliwal, Advocate;
Mr. Ved Parkash, Advocate;
Mr. Gopal Sharma, Advocate;
Mr. Gaurav Singla, Advocate;
Mr. Sanjiv Gupta, Advocate;
Mr. BS Tewatia, Advocate;
Mr. Manoj Tanwar, Advocate;
Mr. Mukesh Yadav, Advocate;
Mr. Rajender Helwa, Advocate;
Mr. SP Chahar, Advocate;
Mr. Sukhbir Maandi, Advocate;
Mr. Ashok Kaushik, Advocate;
Mr. Amit Rao, Advocate for
Mr. Anurag Goyal, Advocate;
Mr. Devender Punia, Advocate;
Mr. Jasbir Singh, Advocate;
Mr. Kiran Pal Singh, Advocate;
Mr. Rajesh Lamba, Advocate;
Mr. SS Kaushik, Advocate;
Mr. Naveen Sharma, Advocate;
Mr. Vivek Khatri, Advocate;
Mr. Sunil K Nehra, Advocate;
Mr. SK Malik, Advocate;
Mr. Jasbir Mor, Advocate;
Mr. Wazir Singh, Advocate;
Mr. RS Mann, Advocate;
Mr. SN Pillania, Advocate;
Mr. Rajender Kumar, Advocate;
Mr. GS Duhan, Advocate;
Mr. Vinamra Kaushik, Advocate;
Mr. Naveen S Bhardwaj, Advocate;
Mr. Vikramjeet Singh, Advocate;
For the petitioners
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CWP No.2910 of 2017 -2-
Mr. Deepak Balyan, Addl. AG Haryana
Mr. Dheeraj Jain, Advocate for UOI
Mr. Raghubir Tejpal, Advocate for IGNOU
Mr. Sandeep Sharma, Advocate for VCI
Mr. Balraj Singh Rathee, Advocate
for respondent No.6 (CWP No.3515-2017)
Mr. Anil Kumar Rana, Advocate for
Mr. Lokesh Sinhal, Advocate
for respondent No.7 to 11 (CWP-24664-2015)
Mr. AK Chauhan, Advocate for respondent No.5 (CWP-2091-2017)
Mr. Tarun Vir Singh Lehal, Advocate for UGC
Mr. Rajvir Singh Sihag, Advocate
for Rajasthan Univ. Of Veterinary & Animal Sciences, Bikaner
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SURYA KANT, J. (Oral)
For orders, see CWP No.25485 of 2015 titled as Kuldeep vs. State of Haryana & Ors. of even date.
(Surya Kant) Judge 17.05.2017 (Sudip Ahluwalia) vishal shonkar Judge
1. Whether speaking/reasoned? Yes / No
2. Whether reportable? Yes / No 2 of 2 ::: Downloaded on - 06-06-2017 02:03:57 :::