Supreme Court - Daily Orders
Commissioner Of Customs, Mumbai vs M/S Abg Shipyard Ltd. on 24 October, 2016
ITEM NO.79 REGISTRAR COURT. 2 SECTION III B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 5898/2016
COMMISSIONER OF CUSTOMS, MUMBAI Appellant(s)
VERSUS
M/S ABG SHIPYARD LTD. Respondent(s)
Date : 24/10/2016 This appeal was called on for hearing today.
For Appellant(s) Mr.Anurag Pandey,Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Ms.Neha Agarwal,adv.
Mr. E. C. Agrawala,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time as last chance is given to the Ld.counsel for the appellant to comply with the terms of the order dated 09.09.2016 of this Court regarding court fee.
List the matter again on 24.11.2016.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2016.10.24 16:36:21 TLT Reason: