Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 955 in Rules under the United Provinces Excise Act, 1910

955. Card to be attached to each bag or package.

- After examination, weighment and registration in the appropriate columns of the receipt register, each bag or package shall be given a serial number corresponding to that recorded in column 13 of the register. Numbers assigned for the two varieties of the drugs shall be in separate running serial in the order that the bags of packages are received during a calendar year. Each bag or package shall have a card in Form I.D. 20 attached to it before it is stored.