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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(a) in Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981

(a)having in his possession, custody or control any property forming part of any undertakings of the Company, wrongfully withholds such property from the Central Government or the Cement Corporation: or