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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for LPG Storage, Handling and Bottling Facilities) Regulations, 2019

(2)Any entity intending to set up LPG facilities, installation shall make available the self-certification of its detailed plan including design consideration conforming to these regulations to PESO for their approval.