Section 79 in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers) Regulations, 2007
79.
If any difficulty arises in giving effect to any of the previsions of these regulations, the Commission may by general or special order, direct the licensee to take suitable action, not being inconsistent with the Act. which appears to it to be necessary or expedient for the purpose of removing difficulties.
