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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of West Bengal - Subsection

Section 84(1)(c) in The West Bengal Co-Operative Societies Act, 1983

(c)in the case of a member who has become insane, to the person appointed to manage his properties under the Indian Lunacy Act, 1912.