Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 239] [Entire Act]

NCT Delhi - Subsection

Section 239(2) in The New Delhi Municipal Council Act, 1994

(2)Every such notice shall be accompanied by such documents and plans as may be so prescribed.