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[Cites 0, Cited by 2] [Section 32(1)] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(1)(a) in Bihar Hindu Religious Trusts Act, 1950

(a)settle a scheme for such religious trust after making such enquiry as it thinks fit and giving notice to the trustee of such trust and to such other person as may appear to the Board to be interested therein;