Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(9) in Jodhpur Development Authority Act, 2009

(9)"Land" includes benefits to arise out of land, and things attached to the earth, or permanently fastened to anything attached to the earth;