Madras High Court
Gavaranga Sahu vs Botokrishna Patro And Ors. on 9 March, 1909
Equivalent citations: 1IND. CAS.507
ORDER Miller, J.
OPINION
1. We agree with the view taken in the order of reference and with the reasons upon which it is based. Section 149 of the Code of Civil Procedure 1908 is in accordance with this view.
2. We answer the question which has been referred to us in the negative.