Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in The Rajasthan Colonisation (Mahi Project Government Lands Allotment and Sale) Rules, 1984

(2)The Allotting Authority shall be the Chairman and Tehsildar shall act as Member Secretary to the Advisory Committee.