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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(1)(d) in Goalpara Tenancy Act, 1929

(d)within land owned by the Government or by any Local Authority which is used for any public work such as a road, canal or embankment, or is required for the repair or maintenance of the same, while such land continues to be so used or required ;