Gujarat High Court
M vs State
Author: S. Dave
Bench: Anant S. Dave, S. Dave
CR.MA/3057/2012 1/ 1 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CRIMINAL MISC.APPLICATION No. 3057 of 2012 ========================================================= M G RAMADOSS - Applicant(s) Versus STATE OF GUJARAT & 1 - Respondent(s) ========================================================= Appearance : MR UMANG K CHOKSI for Applicant Mr. J.K. Shah, APP, for respondent : 1, None for Respondent(s) : 2, ========================================================= CORAM : HONOURABLE MR.JUSTICE ANANT S. DAVE Date : 09/05/2012 ORAL ORDER
Issue notice returnable on 3.7.2012.
Learned APP waives service on behalf of the State.
Direct service is permitted qua the private respondent.
(ANANT S. DAVE, J.) (swamy)