Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Nagaland - Subsection Section 4(c) in Nagaland Work-Charged and Casual Employees Regulation Act, 2001 (c)recommend on any other matter as may be assigned by the State Government for the purpose of giving effect to the provisions of this Act.
