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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(1)(h) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(h)the payment of any expenses incurred by the University in carrying out the provisions of this Act, Statute, Ordinance or Regulation;