Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Odisha - Subsection Section 27(3) in Orissa Universities Act, 1989 (3)The Foundation Fund shall be invested in securities, issued or guaranteed by the Central Government or by any State Government, and such Government shall not be varied without die consent of the Chancellor,
