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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(2) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(2)The Executive Committee may, from time to time, grant leave to the Registrar:Provided that, if the period of leave does not exceed one month, the leave may be granted by the President.