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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1)(i) in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers) Regulations, 2007

(i)"Licensee" in these Regulations means a distribution licensee and shall include Chhattisgarh State Electricity Board and its successor distribution licensee(s).