Section 55A(1)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 55A(1)] [Section 55A] [Entire Act]

State of Chattisgarh - Subsection

Section 55A(1)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

(b)For reservation of registration mark from number 10 to 100 in any series prevalent within the jurisdiction of the Registering Authority, on payment of fee of Rs. 12,000/- (Rupees Twelve Thousand) for each registration mark.

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State of Chattisgarh - Subsection

Section 55A(1)(b) in The Chhattisgarh Motor Vehicles Rules, 1994