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[Cites 0, Cited by 3] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(2) in Bihar Hindu Religious Trusts Act, 1950

(2)[ There shall also be established by the State Government a Board to be called the Bihar State Board of Swetamber Jain Religious Trusts and a Board to be called the Bihar State Board of Digambar Jain Religious Trusts to discharge respectively in regard to Swetamber Jain Religious Trusts and Digamber Jain Religious Trusts the functions assigned to the Board by this Act.] [Inserted by Act 10 of 1969.]