Section 45 in The University of Rajputana (Second Amendment) Act, 1950
45. Removal of difficulties at the commencement of the Act. - If any difficulty arises to the first constitution or re-constitution of any Authority of the University after coming into force of this Act or otherwise in first giving effect to the provisions thereof, the Government as occasion may require, may in consultation with the Vice-Chancellor, by order, do anything which appears to it necessary for the purpose of removing the difficulty.
