Supreme Court - Daily Orders
Delhi Development Authority vs Skipper Construction on 4 July, 2014
þ 1
ITEM NO.50 & 56 COURT NO.2 SECTION XIV/
XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21000/1993
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
SKIPPER CONSTRUCTION AND ANR Respondent(s)
(Office report for direction)
(With I.As. 193, 196 & 197- appln.(s) for directions)
T.P.(C) NO. 113 of 2006
(With office report)
Date : 04/07/2014 These petitions were called on
for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE M.Y. EQBAL
HON’BLE MR. JUSTICE S.A. BOBDE
Mr. Dayan Krishnan, Sr. Adv. (A.C.)
Mr. Gautam Narayan, Adv.
Ms. Manvi Priya, Adv.
For Petitioner(s)
Ms. Kamini Jaiswal,Adv.
Mr. Amarjit Singh Bedi, Adv.
Ms. Aparajita Sharma, Adv.
For Respondent(s) Ms. Sonia Dube, Adv.
Mr. S Chakraborty, Adv.
for M/s. Legal Options,Adv.
Mr. Anip Sachthey ,Adv.
Mr. Brij Bhusan,Adv.
M/s Suresh A. Shroff Co.,Adv.
Mr. K.R. Sasiprabhu,Adv.
Signature Not Verified
Digitally signed by
Mr. Irshad Ahmad,Adv.
Charanjeet Kaur
Date: 2014.07.04
17:13:04 IST
Reason:
Mr. Ravindra Kumar,Adv.
2
Mr. Neeraj Kishan Kaul, ASG
Ms. Asha G. Nair, adv.
Mr. Gaurav Sharma, Adv.
Ms. Sushma Suri, Adv.
Mr. V.K. Verma,Adv.
Ms. Atreyi Chatterjee, Adv.
Mr. Shiv Kumar Suri,Adv.
Mr. B.K. Satija,Adv.
Mr. Naresh Kumar,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
Mr. Satyendra Kumar,Adv.
Mr. Sandeep Bhalla,Adv.
Mr. Amit Singh, Adv.
Mr. Sudeep Kumar, Adv.
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma,Adv.
Mr. Sarad Kumar Singhania,Adv.
Mr. L.N. Rao, Sr. Adv.
Mr. Deeptakirti Verma,Adv.
Ms. Neha Sharma, Adv.
Ms. Madhurima Tatia,Adv.
Mr. Nischal Kumar Neeraj,Adv.
Mr. R.K. Rathore, Adv.
Mr. C.K. Sharma, Adv.
Mr. D.S. Mehra, Adv.
Mr. Rajendra Singhvi, Adv.
In T.C.(C) 113/2006 In Person (NP)
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned Amicus Curiae, list after three weeks.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar