Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36A(4)] [Section 36A] [Entire Act]

State of West Bengal - Subsection

Section 36A(4)(a) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(a)The number of members necessary to form a quorum shall be such as may be prescribed.