Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1) in Sri Balaji University, Pune Act, 2019

(1)The Registrar shall be appointed by the President in such manner and on such terms and conditions of service as may be specified by the statutes.