Supreme Court - Daily Orders
All India Equality Forum (Regd.) vs Union Of India on 24 September, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.25 COURT NO.5 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1095/2018
ALL INDIA EQUALITY FORUM (REGD.) Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.131224/2018-EX-PARTE AD-INTERIM RELIEF )
Date : 24-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Kumar Parimal, Adv.
Mr. Smarhar Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The writ petition is dismissed as withdrawn with liberty to the petitioner to file an intervention application in Writ Petition (C) No. 1015 of 2018. The petitioner would be permitted to raise all the pleas which have been raised in this writ petition.
Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR)
AR-CUM-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.09.25
18:45:09 IST
Reason: