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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(2)(a) in Guwahati Metropolitan Development Authority Act, 1985

(a)define the various zones into which Guwahati Metropolitan Area may be divided for the purposes of development and indicate the manner in which the land in each zone is proposed to be used (whether by carrying out thereon of development or otherwise) and the stages by which any such development shall be carried out, and