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[Cites 0, Cited by 0] [Section 12(8)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(8)(c) in The Punjab Municipal Act, 1999

(c)any right, privilege, obligation or liability acquired, accrued to or incurred by the Municipal Council immediately before such withdrawal, shall vest in or be enforceable against the Government :