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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Manipur - Subsection

Section 40(2)(c) in The Manipur Panchayati Raj Act, 1994

(c)a conservancy rate, where arrangement for clearing private latrines, urinals and cesspools is made by the Gram Panchayat within its jurisdiction.