Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1145(2)] [Section 1145] [Entire Act] Bengal Presidency - Subsection Section 1145(2)(p) in Police Regulations, Bengal , 1943 (p)The head of the office shall be held personally responsible for the observance of the above rules. At his annual inspection he shall look up each officer's security.