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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(1)(b) in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974

(b)wrongfully obtains possession of any property forming part of the undertaking which has vested in the State Government or the Board under this Act; or