Madhya Pradesh High Court
Ashish Malviya vs The State Of Madhya Pradesh on 1 December, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-35411-2021 The High Court Of Madhya Pradesh MCRC No. 35411 of 2021 (ASHISH MALVIYA Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 01-12-2021 None for the petitioner.
Shri K.K.Agnihotri, Panel Lawyer for the State. List after two weeks.
(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2021.12.02 09:43:39 IST