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State of Rajasthan - Section

Section 1 in Rajasthan Factories Rules, 1951

1. Short title, extent and commencement.

— (1) These Rules may be cited as the Rajasthan Factories Rules, 1951.
(2)These rules, extend to the whole of the State of Rajasthan (including the Abu, Ajmer and Sunel Area).
(3)These Rules, except Rule 29 to 33, 53, 66, 68 to 80 and 100 shall come into force on 1st September, 1952, and Rules 29 to 33,53, 60, 68 to 80 and 100 shall come into force on such dates as are specified therein.