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State of Gujarat - Section

Section 7 in Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015

7. Application to appear in examination.

- (i) A candidate who desires to appear at the examination shall submit his application in such form, within such time limit as may be prescribed by the Board alongwith such fees as may be prescribed by the Government.
(ii)The fees once paid shall not be refunded or held over for the subsequent examination in any circumstances.
(iii)The request of a candidate for withdrawal of application form and refund of fees shall not be entertained in any circumstances.