Calcutta High Court
Principal Commissioner Of Income Tax vs M/S. Snowtex Investment Ltd on 10 August, 2016
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
GA 1695 of 2016
ITAT 199 of 2016
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2, KOLKATA
Versus
M/S. SNOWTEX INVESTMENT LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 10th August, 2016.
Mr. P. Dudhoria, Adv.
Mr. Siddharth Das, Adv.
Mr. G. S. Gupta, Adv.
The Court : On the prayer of Mr. Dudhoria, learned advocate for the appellant- revenue, let it be listed on 16th August, 2016 as "For Judgement".
No further adjournment is likely to be granted.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm