Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court

Principal Commissioner Of Income Tax vs M/S. Snowtex Investment Ltd on 10 August, 2016

ORDER SHEET

                             IN THE HIGH COURT AT CALCUTTA

                                      Special Jurisdiction
                                        [Income Tax]

                                       ORIGINAL SIDE

                                       GA 1695 of 2016
                                       ITAT 199 of 2016



          PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2, KOLKATA

                                            Versus

                             M/S. SNOWTEX INVESTMENT LTD.


 BEFORE:

 The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARINDAM SINHA Date : 10th August, 2016.

Mr. P. Dudhoria, Adv.

Mr. Siddharth Das, Adv.

Mr. G. S. Gupta, Adv.

The Court : On the prayer of Mr. Dudhoria, learned advocate for the appellant- revenue, let it be listed on 16th August, 2016 as "For Judgement".

No further adjournment is likely to be granted.

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm