Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

The M.P. Public Service Commission vs Deepak Singhal on 13 October, 2017

Bench: Arun Mishra, Mohan M. Shantanagoudar

     ITEM NO.59               COURT NO.8               SECTION IV-A
                    S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
     Petition(s) for Special Leave to Appeal (C) No(s). 19670/2017
     (Arising out of impugned final judgment and order dated 01-05-2017
     in WA No. 211/2017 passed by the High Court Of M.P at Indore)

     THE M.P. PUBLIC SERVICE COMMISSION                              Petitioner(s)

                                               VERSUS

     DEEPAK SINGHAL & ANR.                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.66618/2017-EXEMPTION FROM FILING
     O.T. and to be listed alongwith SLP No. 19688-89/2017)

     WITH

     SLP(C) No. 19688-19689/2017 (IV-A)

     Date : 13-10-2017 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Petitioner(s)
                                   Mr.Atmaram N.S.Nadkarni, ASG
                                   Dr.Harsh Pathak, Adv.
                                   Mr.Farrukh Rasheed, Adv.
                                   Mr.Siddharth Shukla, Adv.
                                   Mr.Mohit Choubey, Adv.
                                   Mr.Farrukh Rasheed, AOR
     For Respondent(s)
                                   Mr.N.K. Mody, Sr.Adv.
                                   Mr.Ankur Mody, Adv.
                                   Ms.Siddhi Padia, Adv.
                                   Ms.Niranjan Kaur, Adv.
                                   Mr.S.Pankaj Gupta, Adv.
                                   Mr.Rohan Jain, Adv.
                                   Mr.M.P. Shorawala, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List these matters on 27th October, 2017.

(Ashok Raj Singh) (Tapan Kumar Chakraborty) 18:23:54 IST Reason: Court Master Court Master