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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(a) in The M.P. Riverine Fisheries Rules, 1972

(a)Nets of all kinds not having any portion of mesh less than 4 c.m. in size from knot or lb c.m. all round in the case of cast nets.