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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Nagpur Province - Subsection

Section 58(d) in The City of Nagpur Corporation Act, 1948

(d)planting and maintaining road-side and other trees;
(da)[ providing for parking or halting places or lots for vehicles on any part of any public street or public place which vests in the Corporation;] [Clause (da) was inserted by Maharashtra 13 of 1992, Section 4.]