Supreme Court - Daily Orders
T. Bhimjyani Warehousing Cold Chain ... vs M/S Parwani Enterprises on 24 February, 2025
ITEM NO.102 REGISTRAR COURT SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 28663/2024
T. BHIMJYANI WAREHOUSING COLD CHAIN PVT. LTD. Petitioner(s)
VERSUS
M/S PARWANI ENTERPRISES Respondent(s)
Date : 24-02-2025 This petition was called on for hearing today.
For Petitioner(s) : Mr. Rohit Kumar Singh, AOR
Mr./Ms. Raj Lakshmi Singh, Adv.
Ms. Vidushi Srivastava, Adv.
For Respondent(s) : Mr. Shishir Pinaki, AOR
Mr. Ram Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Sole Respondent has already filed counter affidavit.
Let the matter be listed before the Hon’ble Court, as per rules.
SUJATA SINGH Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2025.02.24 17:18:56 IST Reason: