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Supreme Court - Daily Orders

T. Bhimjyani Warehousing Cold Chain ... vs M/S Parwani Enterprises on 24 February, 2025

     ITEM NO.102                       REGISTRAR COURT             SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MS. SUJATA SINGH

     Petition(s) for Special Leave to Appeal (C)                   No(s).   28663/2024

     T. BHIMJYANI WAREHOUSING COLD CHAIN PVT. LTD.                       Petitioner(s)

                                                    VERSUS

     M/S PARWANI ENTERPRISES                                             Respondent(s)



     Date : 24-02-2025 This petition was called on for hearing today.



     For Petitioner(s) : Mr. Rohit Kumar Singh, AOR
                         Mr./Ms. Raj Lakshmi Singh, Adv.
                         Ms. Vidushi Srivastava, Adv.

     For Respondent(s) : Mr. Shishir Pinaki, AOR
                         Mr. Ram Gupta, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Sole Respondent has already filed counter affidavit.

Let the matter be listed before the Hon’ble Court, as per rules.

SUJATA SINGH Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2025.02.24 17:18:56 IST Reason: