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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa District Planning Committees Rules, 2000

(1)Immediately after the expiry of the period within which candidatures may be withdrawn under sub.-rule (1) of rule 8, the Returning Officer shall prepare in Form 6 a list of contesting candidates who have valid nomination papers and have not withdrawn their candidature within the said period;Provided that separate lists, one for the Zilla Parishad and the other for Municipalities within the districts, shall be prepared for the candidates to be elected.