Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 180] [Entire Act] Union of India - Section Section 3 in The Explosives Act, 1884 3. Repeal of portions of Act 12 of 1875 .[Repealed by the Indian Ports Act, 1889 [ [Repealed by the Indian Ports Act, 1908 (15 of 1908).](10 of 1889)] , section 2 and Schedule II.
