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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Puducherry - Subsection

Section 45(1) in Puducherry School Education Act, 1987

(1)There shall be an Advisory Board for school education, to be called the "Puducherry School Education Advisory Board" for the purpose of advising the Government on matters of policy relating to education in the Union territory of Puducherry.