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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4)(g) in Rajasthan Police Rules, 2008

(g)assigning duties to officers of all supervisory and subordinate ranks and prescribing the manner and the conditions subject to which they shall exercise and perform their respective powers and duties;