Section 34 in The Bombay Diseases of Animals Act, 1948
34. Officers to act subject to orders of Government.
- All officers shall exercise the powers and perform the duties conferred and imposed on them by or under this Act in accordance with such orders, not inconsistent with the provisions of this Act, as the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may from time to time make.
